LAWS(JHAR)-2022-4-72

RAM KUMAR SINGH Vs. UNION OF INDIA

Decided On April 21, 2022
RAM KUMAR SINGH Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Mr. Anurag Kumar, learned counsel appearing on behalf of the petitioner.

(2.) Heard Mrs. Nitu Sinha, learned counsel appearing on behalf of respondents.

(3.) This writ petition has been filed for the following reliefs: