(1.) This interlocutory application has been preferred under Sec. 5 of the Limitation Act for condoning the delay of 22 days in preferring this Letters Patent Appeal.
(2.) Heard.
(3.) No counter affidavit has been filed opposing the prayer for condoning the delay.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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