LAWS(JHAR)-2022-4-60

YADUNANDAN SINGH Vs. STATE OF JHARKHAND

Decided On April 02, 2022

Yadunandan Singh Appellant

V/S

STATE OF JHARKHAND Respondents

Referred Judgements :-

DR. MEERA MASSY & ORS. VS. S.R. MEHROTRA & ORS. [REFERRED TO]
SECRETARY,MINOR IRRIGATION DEPARTMENT & OTHERS VS. NARENDRA KUMAR TRIPATHI [REFERRED TO]
YASHWANT HARI KATAKKAR VS. UNION OF INDIA [REFERRED TO]
PREM SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. Amit Kumar Das, learned counsel appearing on behalf of the petitioners.

(2.) Heard Mr. A. K. Yadav, learned counsel appearing on behalf of State of Jharkhand.

(3.) Heard Mr. Binit Chandra, learned counsel appearing on behalf of respondent Nos. 8 and 9.

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