(1.) Call for the case diary from the court concerned.
(2.) The petitioner will cooperate in the investigation and will appear on notice under Sec. 41A of Cr.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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