(1.) Heard learned counsel for the parties.
(2.) This writ petition has been filed for the following reliefs:-
(3.) The appellate order dtd. 23/2/2015 (Annexure-12) has also been challenged vide I.A No. 2067 of 2015 and amendment has been allowed vide order dtd. 9/9/2015.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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