SUMAN AGRAWAL Vs. PALO KUI

JUDGEMENT

(1.) All these civil misc. petitions arise out of batch of cases of motor accident claim cases bearing M.A.C.C. Nos. 71 of 2019, 68 of 2019, 28 of 2019, 70 of 2019 and 61 of 2019. These cases arise out of motor vehicle accident took place on 3/3/2018 involving a Maruti bearing registration No. JH 05 T 8245 in which Mansingh @ Sukhlal Hembrom, Som Hembrom @ Soma Hembrom, Vishwambhar Pat Pingua @ December Pingua @ Kalyan Pingua, Duge Hembrom @ Durga Hembrom and Lankeshwar Pat Pingua @ Lankeshvar Pingua died in the accident.

(2.) The legal representative of the deceased preferred separate claim cases for the death in the motor vehicle accident.

(3.) In all these cases the owner of the vehicle has been impleaded as O.P. 2 and the Insurance Company as O.P. 1. During the enquiry, the insurance of the vehicle has been denied by the Insurance Company.