(1.) In view of the office note, the notices issued on respondent nos. 1(ii), 1(iii), 1(iv),1(v) and 2 are declared to be served validly.
(2.) Vakalatnama has already been filed on behalf of respondent no. 2.
(3.) As per the service report, respondent nos. 1(i) has died.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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