(1.) A supplementary counter-affidavit dtd. 5/4/2022 on behalf of the private respondents is tendered in the Court.
(2.) Taken on record.
(3.) M/s Central Coalfields Limited (in short, CCL) is in appeal against the order dtd. 3/7/2008 passed in W.P.(C) No. 1805 of 2002.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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