LAWS(JHAR)-2022-5-55

ARUN KUMAR RAUT Vs. STATE OF JHARKHAND

Decided On May 02, 2022
Arun Kumar Raut Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Vishal Kumar Rai, learned counsel appearing on behalf of the petitioners.

(2.) Heard Ms. Priyanka Boby, learned counsel appearing on behalf of the respondents.

(3.) This writ petition has been filed for the following reliefs: