(1.) Gopal Krishna Patar @ Raja Peter has filed this criminal appeal under sec. 21 of the National Investigation Agency Act, 2008 (in short, NIA) against the order dtd. 3/8/2019 passed by the Judicial Commissioner-cum-Special Judge, NIA at Ranchi in Misc. Cr. Application No. 757 of 2019. By the said order, the Special Judge (NIA) rejected the application seeking bail to the appellant in connection to Special (NIA) 1 of 2017 - that was fourth attempt by the appellant in NIA Court.
(2.) The appellant is in custody since 9/10/2017.
(3.) This criminal appeal was filed on 26/8/2019 but as the proceedings would reveal the matter was not prosecuted on behalf of the appellant for more than 2 years. By virtue of an order of assignment dtd. 24/8/2021, this criminal appeal was listed before us for the first time on 31/1/2022.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN