REGENT COMPUTRONICS PVT. LTD.

R. Vidya Prakash Appellant

V/S

STATE OF JHARKHAND Respondents

Referred Judgements :-

DEO LAKHAN PASWAN V. STATE OF JHARKHAND AND ORS. [REFERRED TO]
MAKSUD SAIYED VS. STATE OF GUJARAT [REFERRED TO]
ANEETA HADA VS. GODFATHER TRAVELS ALIAS TOURS PVT LTD [REFERRED TO]
RAVINDRANATHA BAJPE VS. MANGALORE SPECIAL ECONOMIC ZONE LTD. [REFERRED TO]
MITESH KUMAR J. SHA VS. STATE OF KARNATAKA [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. Kaushik Sarkhel, the learned counsel appearing on behalf of the petitioners and Mr. L.C.N. Shahdeo, the learned counsel appearing on behalf of the opposite party.

(2.) Both these petitions have been heard together with consent of the parties.

(3.) By order dtd. 13/6/2017 Cr.Revision No.218 of 2017 has been directed to be tagged along with Cr.M.P.No.1153 of 2016.

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R. VIDYA PRAKASH Vs. STATE OF JHARKHAND

Referred Judgements :-

JUDGEMENT

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