LAWS(JHAR)-2022-3-47

SATYADEO SINGH Vs. STATE OF JHARKHAND

Decided On March 28, 2022
SATYADEO SINGH Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Ms. M.M. Pal, learned senior counsel appearing on behalf of the petitioner along with Ms. Aparajita Sinha, Advocate.

(2.) Heard Ms. Nitu Sinha, learned counsel appearing on behalf of the Union of India.

(3.) Heard Mr. Ankit Kumar, learned counsel appearing on behalf of the State of Jharkhand.