RAVI MISHRA Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. D.C. Shukla, learned counsel appearing on behalf of the petitioner along with Mr. Awadhesh Pandey, Advocate.

(2.) Heard Mr. Pankaj Kumar, learned counsel appearing on behalf of opposite party No. 2.

(3.) Heard Mrs. Sweta Singh, learned counsel appearing on behalf of the opposite party-State.