LAWS(JHAR)-2022-3-13

ARUN CHOUDHARY Vs. BHARAT COKING COAL LIMITED

Decided On March 02, 2022
Arun Choudhary Appellant
V/S
BHARAT COKING COAL LIMITED Respondents

JUDGEMENT

(1.) Heard Mr. Rajesh Kumar, learned counsel appearing on behalf of the petitioner.

(2.) Heard Mr. Anoop Kumar Mehta, learned counsel appearing on behalf of the respondent No.-6.

(3.) Heard Mr. Sarvendra Kumar, learned counsel appearing on behalf of respondent Nos.7 and 8.