VIKAS KISKU Vs. CENTRAL COALFIELDS LIMITED

Referred Judgements :-

K V RAJLAKSHMIAH SETTY VS. STATE OF MYSORE [REFERRED TO]
P S SADASIVASWAMY VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF ORISSA VS. ARUN KUMAR PATNATK [REFERRED TO]
STATE OF ORISSA VS. PYARIMOHAN SAMANTARAY [REFERRED TO]
LIPTON INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
SHIV DASS VS. UNION OF INDIA [REFERRED TO]
NEW DELHI MUNICIPAL COUNCIL VS. PAN SINGH [REFERRED TO]
Renuka Bala Devi VS. Bharat Coking Coal Limited through its Chairman-cum-Managing Director, Dhanbad [REFERRED TO]