RAGHUNANDAN SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD

JUDGEMENT

(1.) Heard Mr. Sanjay Piprawall, learned counsel appearing on behalf of the petitioner.

(2.) Heard Mr. Mrinal Kanti Roy, learned counsel appearing on behalf of the JUVNL.

(3.) Heard Ms. Neha Bhardwaj, learned counsel appearing on behalf of the BSEB now Bihar State Power Holding Company Limited.