(1.) This Interlocutory Application has been filed for condoning the delay of 77 days, which has occurred in preferring this appeal.
(2.) No counter affidavit to the Interlocutory Application has been filed on behalf of respondents.
(3.) Heard learned counsel appearing for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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