(1.) Heard Ms. Sunita Kumari, learned counsel for the petitioners.
(2.) Heard Mr. Laxman Kumar, learned counsel appearing on behalf of the respondents.
(3.) This writ petition has been filed for the following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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