ASHOK KUMAR SINGH Vs. UNION OF INDIA

JUDGEMENT

(1.) Learned counsel for the parties are present.

(2.) This writ petition has been filed for the following reliefs:-

(3.) Learned counsel appearing on behalf of the petitioner Mr. Arun Kumar on instruction of Advocate on record Mr. Jitendra Tripathy, submits that the present writ petition has become infructuous and therefore he does not want to press the same.