LAWS(JHAR)-2022-8-31

RAJESHWAR PRASAD Vs. STATE OF JHARKHAND

Decided On August 22, 2022
RAJESHWAR PRASAD Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Shekhar Prasad Sinha, learned counsel appearing on behalf of the petitioner.

(2.) Heard Mr. Amitesh Kumar Geasen, learned counsel appearing on behalf of the respondents.

(3.) This writ petition has been filed for the following reliefs: