LAWS(JHAR)-2022-8-7

RAKESH KUMAR SINGH Vs. UNION OF INDIA

Decided On August 08, 2022
RAKESH KUMAR SINGH Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Mr. Saurav Arun, learned counsel appearing on behalf of the petitioner.

(2.) Heard Mr. Shiv Kumar Sharma, learned counsel appearing on behalf of the respondents along with Mr. Sujit Kumar Lala, Advocate.

(3.) This writ petition has been filed for the following reliefs: -