(1.) Heard the learned counsel for the parties.
(2.) Defects are ignored.
(3.) All the above mentioned cases have been heard together and are being disposed of by this common order.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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