BASANT KUMAR AGRAWAL Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) THE writ petition was preferred by petitioner against the seniority list dated 10th January, 2002 issued by the Health, Medical Education and Family Welfare Department of State of Jharkhand wherein 4th respondent, Dr. S. Dabu shown senior to petitioner. Dr. Basant Kumar Agrawal in the teaching cadre of Medical Colleges.

(2.) BY an amendment petition, the petitioner also challenged notification No. 36(2) dated 3rd April. 2002 whereby and whereunder the 4th respondent was made professor. Department of Anatomy in M.G.M. Medical College, Jamshedpur.

(3.) ADMITTEDLY , after due advertisement and selection, the petitioner was posted against a tenure teaching post of Registrar on 26th June, 1986 where he continued upto 1989. Subsequently, in pursuance of advertisement and selection, the petitioner was appointed Assistant Professor, Anatomy 30th May, 1,992. The petitioner was given charge of the higher post of Associate Professor vide Notification No. 149 dated 14th May, 1997.