LAWS(JHAR)-2021-7-15

MD. NASIM ANSARI Vs. STATE OF JHARKHAND

Decided On July 19, 2021

Md. Nasim Ansari Appellant

V/S

STATE OF JHARKHAND Respondents

Referred Judgements :-

RANJU ALIAS GAUTAM GHOSH VS. REKHA GHOSH [REFERRED TO]
V S KRISHNAN VS. WESTFORT HI TECH HOSPITAL LTD [REFERRED TO]
SUBODH S SALASKAR VS. JAYPRAKASH M SHAH [REFERRED TO]
SAMITTRI DEVI VS. SAMPURAN SINGH [REFERRED TO]
YOGENDRA PRATAP SINGH VS. SAVITRI PANDEY [REFERRED TO]

JUDGEMENT

(1.) Heard Mrs. Ritu Kumar, learned counsel for the petitioner.

(2.) Heard Mrs. Vandana Bharti, learned A.P.P. appearing on behalf of the opposite party- State.

(3.) Heard Mr. Ashok Kr. Sinha, learned counsel appearing on behalf of the opposite party no. 2.

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