LAWS(JHAR)-2021-12-109

NARAYAN SINGH Vs. STATE OF JHARKHAND

Decided On December 08, 2021
NARAYAN SINGH Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Tarun Sinha, the learned counsel appearing on behalf of the petitioner.

(2.) Heard Mr. Vijay Kumar Roy, the learned counsel appearing on behalf of the Opposite Party No.2.

(3.) Heard Ms. Mahua Palit, the learned A.P.P. appearing on behalf of the Opposite Party-State.