LAWS(JHAR)-2021-12-1

MANOJ BHAGAR Vs. STATE OF JHARKHAND

Decided On December 02, 2021
Manoj Bhagar Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mrs. Ritu Kumar alongwith Mr. D.K. Karmakar, the learned counsel appearing on behalf of the petitioners in both the cases.

(2.) Heard Ms. Alka Kumari, the learned counsel appearing on behalf of the Opposite Party No.2 in both the cases.

(3.) Heard Mr. Manoj Kumar Mishra, the learned A.P.P. appearing on behalf of the Opposite Party-State.