LAWS(JHAR)-2021-12-102

HRIDAYENDRA KUMAR Vs. STATE OF JHARKHAND

Decided On December 14, 2021
Hridayendra Kumar Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Nilesh Kumar, learned counsel appearing on behalf of the petitioners.

(2.) Heard Mr. P.P.N. Roy, learned Senior counsel along with Mr. Pandey A.N. Roy, learned counsel appearing on behalf of the opposite party no. 2.

(3.) Heard Mr. Md. Hatim, learned counsel appearing on behalf of the opposite party- State of Jharkhand.