LAWS(JHAR)-2021-10-19

MUKESH KUMAR SINGH Vs. SHRI BINAY KUMAR RANJAN

Decided On October 04, 2021
MUKESH KUMAR SINGH Appellant
V/S
Shri Binay Kumar Ranjan Respondents

JUDGEMENT

(1.) Heard Mr. A.K. Sahani, learned counsel appearing on behalf of the petitioner.

(2.) Heard Mr. Suraj Prakash, learned counsel appearing on behalf of the opposite party No. 1-complainant.

(3.) Heard Ms. Priya Shrestha, learned counsel appearing on behalf of the opposite party-State.