LAWS(JHAR)-2021-7-72

ABHA RANI Vs. STATE OF JHARKHAND

Decided On July 01, 2021
Abha Rani Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. B. M. Tripathy, learned senior counsel appearing on behalf of the petitioner along with Ms. Nutan Sharma, Advocate.

(2.) Heard Mr. Yadunandan Mishra, learned counsel appearing on behalf of opposite party Nos. 2 to 6.

(3.) Heard Mr. Md. Hatim, learned counsel appearing on behalf of opposite party-State.