(1.) Heard through V.C.
(2.) Since common issue is involved in both these writ applications; both are heard together and being disposed of by this common order.
(3.) Writ application (W.P.(S) No. 1639 of 2013) has been preferred by the petitioner for following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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