LAWS(JHAR)-2021-8-17

SUKHDEO MANJHI Vs. STATE OF JHARKHAND

Decided On August 17, 2021
Sukhdeo Manjhi Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Jitendra Shankar Singh, learned counsel appearing on behalf of the petitioners.

(2.) Heard Mr. Saibal Mitra, learned counsel appearing on behalf of the informant.

(3.) Heard Mr. Manoj Kumar Mishra, learned counsel for the opposite party- State of Jharkhand.