BINOD MANDAL Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. A.K. Sahani, learned counsel appearing on behalf of the petitioner along with Mr. Pankaj Verma, Advocate.

(2.) Heard Mr. J.P. Pandey, learned counsel appearing on behalf of the opposite party no.2.

(3.) Heard Ashok Kumar, learned A.P.P. appearing on behalf of the Opposite Party-State.