(1.) The present writ petition is taken up today through Video conferencing.
(2.) At the request of learned counsel for the petitioner the defect no.3, as pointed out by the office, is ignored.
(3.) The present writ petition has been filed for the following reliefs :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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