IMTIYAZ NAZIM Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. A.K. Kashyap, learned senior counsel appearing on behalf of the petitioner along with Ms. Khalida Haya Rashmi, Advocate.

(2.) Heard Mr. Akhouri Avinash Kumar, learned counsel appearing on behalf of the opposite party No. 2.

(3.) Heard Mr. Rajesh Kumar, learned counsel appearing on behalf of the opposite party/State.