LAWS(JHAR)-2021-12-13

ASHOK KUMAR GULATI Vs. STATE OF JHARKHAND

Decided On December 14, 2021
Ashok Kumar Gulati Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Abhijeet Kr. Singh, learned counsel appearing on behalf of the petitioner.

(2.) Heard Mr. Ram Prakash Singh, learned counsel appearing on behalf of the opposite party no. 2.

(3.) Heard Mr. Jitendra Pandey, learned counsel appearing on behalf of the opposite party- State.