LAWS(JHAR)-2021-9-15

SHIV PRASAD CHOUBEY Vs. STATE OF JHARKHAND

Decided On September 09, 2021
Shiv Prasad Choubey Appellant
V/S
STATE OF JHARKHAND Respondents

JUDGEMENT

(1.) Heard Mr. Anil Kumar, learned Senior counsel appearing on behalf of the petitioner along with Ms. Nalini Jha, Advocate.

(2.) Heard Mr. Suraj Verma, learned counsel appearing on behalf of the opposite party-State.

(3.) Heard Mr. Sanjay Kumar, learned counsel appearing on behalf of the opposite party No. 2.