VIMAL MURMU Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. Ranjan Kumar Singh, the learned counsel appearing on behalf of the petitioner.

(2.) Heard Mr. Shailesh Kumar Sinha, the learned A.P.P. appearing on behalf of Opposite Party No.1-State.

(3.) Heard Mr. Jai Shankar Tripathi, learned counsel appearing on behalf of Opposite Party Nos.2 and 3.