(1.) Heard Mr. Saurav Kumar, the learned Amicus Curiae appearing on behalf of the petitioner.
(2.) Heard Mr. Navin Kumar Singh, the learned A.P.P. appearing on behalf of the State.
(3.) Heard Mr. Suraj Kishore, the learned counsel appearing on behalf of the Opposite Party No. 2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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