GOPICHAND ORAON Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. Anil Kumar, the learned Senior Advocate appearing on behalf of the petitioner in Cr. Rev. No.453 of 2014 on I.A. No.4722 of 2020 as well as on the main criminal revision application.

(2.) Heard Mr. Yogesh Modi, the learned Amicus Curiae appearing on behalf of the petitioner in Cr. Rev. No.561 of 2014.

(3.) Heard Mr. Suraj Verma, the learned A.P.P. appearing on behalf of the Opposite Party-State in the both the cases.