(1.) Heard Mrs. Vani Kumari, learned counsel for the petitioner.
(2.) Heard Mr. S. K. Laik, learned counsel appearing on behalf of the opposite party no. 2.
(3.) Heard Ms. Niki Sinha, learned counsel appearing on behalf of the opposite party State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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