NAVIN KUMAR SAHAY Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. Rajeeva Sharma, learned senior counsel appearing on behalf of the petitioner along with Mr. Sarfaraz Akhtar, Advocate.

(2.) Heard Mr. Shekhar Sinha, learned counsel appearing on behalf of the opposite party-State.

(3.) Heard Mr. J. N. Upadhyay, learned counsel appearing on behalf of the opposite party No. 2.