LAWS(JHAR)-2011-7-133

CHHOTANAGPUR BANKING ASSOCIATION (IN LIQUIDATION) Vs. OFFICIAL LIQUIDATOR

Decided On July 08, 2011
Chhotanagpur Banking Association (In Liquidation) Appellant
V/S
OFFICIAL LIQUIDATOR Respondents

JUDGEMENT

(1.) Report of the Official Liquidator dated 05/07/2011 (Flag41)

(2.) Report of the Official Liquidator dated 06/07/2011 (Flag 42)

(3.) Report of the Official Liquidator dated 07/07/2011.