LAWS(JHAR)-2011-3-495

BADRI RAM Vs. SUNITA VERMA (KASHYAP) AND ORS.

Decided On March 30, 2011
BADRI RAM Appellant
V/S
Sunita Verma (Kashyap) And Ors. Respondents

JUDGEMENT

(1.) LIST this appeal on 15.04.2011.

(2.) TILL the next date of listing, the interim order passed on 19.01.2011 shall continue.