LAWS(JHAR)-2020-10-3

AMRENDRA NATH MISHRA, (EX-ASSTT TEACHER Vs. SAINIK SCHOOL SOCIETY, UNDER THE MINISTRY OF DEFENCE, P O & P S SENA BHAWAN, DISTRICT NEW DELHI

Decided On October 01, 2020
Amrendra Nath Mishra, (Ex-Asstt Teacher Appellant
V/S
Sainik School Society, Under The Ministry Of Defence, P O And P S Sena Bhawan, District New Delhi Respondents

JUDGEMENT

(1.) Heard Mr. Sudarshan Srivastava, learned counsel for the petitioner and Mr. Binod Singh, learned counsel for respondents.

(2.) This civil review petition has been heard through Video Conferencing in view of the guidelines of the High Court taking into account the situation arising due to COVID-19 pandemic. None of the parties have complained about any technical snag of audio-video and with their consent this matter has been heard.

(3.) The present review application has been filed to review the order dated 10.01.2017 passed in W.P.(S) No.1272 of 2005 which was disposed of with direction to the appellate authority to disposed of the appeal by passing speaking order within stipulated time.