REGENT COMPUTRONICS PVT. LTD.

Lileshwar Singh Appellant

V/S

STATE OF JHARKHAND Respondents

Referred Judgements :-

MADAN MOHAN SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
JASWANT SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF KERALA VS. M M MATHEW [REFERRED TO]
STATE OF UTTAR PRADESH VS. KRISHNA GOPAL [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB [REFERRED TO]
CHANDRA PRAKASH VS. STATE OF RAJASTHAN [REFERRED TO]
SURINDER KUMAR VS. STATE OF PUNJAB [REFERRED TO]

JUDGEMENT

(1.) Xxx xxx xxx

(2.) Heard Mr. Jitendra Shankar Singh alongwith Mr. Randhir Kumar, learned counsels appearing for the petitioner(s) in both the cases.

(3.) Heard Mr. Shailesh Kumar Sinha as well as Ms. Priya Shrestha, leaned counsels appearing on behalf of opposite party-State in Cr. Revision No. 966 of 2014 and Cr. Revision No. 210 of 2015 respectively.

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LILESHWAR SINGH Vs. STATE OF JHARKHAND

Referred Judgements :-

JUDGEMENT

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