CHUNDRI DEVI Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. Vijay Kumar Roy, learned counsel appearing on behalf of the petitioners in both the cases.

(2.) Heard Mrs. Vandana Bharti, learned counsel appearing on behalf of the opposite party-State in both the cases.

(3.) Heard Mr. Sahadeo Choudhary, learned counsel appearing on behalf of the claimant in Cr. Revision No. 1203 of 2013.