SAJJAN ANSARI Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. Anish Kumar Mishra, the learned counsel appearing for the petitioners.

(2.) Heard Mr. Shekhar Sinha, the leaned counsel appearing for the Opposite Party-State.

(3.) It has been pointed out by the learned counsel for the state that one of the petitioners namely , Gulam Ansari, has expired on 12.10.2015 and for that purpose an affidavit dated 07.08.2020 has been filed annexing his death certificate and accordingly a prayer has been made to delete the name of the petitioner no. 3 from the cause title as the present petition so far as he is concerned has abated. This fact is admitted by the learned counsel for the petitioners.