BIVASH CHANDRA THAKUR Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) Heard Mr. Anil Kumar Sinha, learned Senior counsel appearing on behalf of the petitioner along with Mr. A.K. Das, Advocate.

(2.) Heard Mr. T.N. Verma, learned Special P.P, appearing on behalf of the opposite party.

(3.) After conclusion of hearing of this case on 17.02.2020, a written submission has been filed on behalf of the petitioner.