(1.) HEARD the counsel for the parties.
(2.) THE State Government, pursuant to the directions issued by this Court on 25.5.2010 in the following terms:
(3.) WITH the aforesaid directions, the present P.I.L is disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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