(1.) This I.A. has been filed for amendment of the main writ petition.
(2.) Heard.
(3.) The amendment is allowed and it will form part of the main writ petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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